Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] Union of India - Subsection Section 11(2)(vi) in University Grants Commission (Open and Distance Learning) Regulations, 2017 (vi)cost estimate of the programme and the provisions therefor, indicating the amount assigned for programme development, delivery and maintenance;