Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1)(iii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iii)Minutes Register of meetings. Every proceeding of a general body meeting & managing committee meeting shall be recorded separately in minutes book;