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[Section 71]
[Entire Act]
State of Assam - Subsection
Section 71(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
| Requirements | Details |
| Minimum plot size | 1860 sq. m, i.e.,1Bigha –3 Katha – 9Lessa |
| Minimum setback | |
| Front setback | 9.0 m |
| Rear & side setback | 4.5 m |
| Maximum coverage | 40% |
| Max. F A R | 125 |