Section 8(3)(a) in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(a)the knowledge of the Engineer regarding the works where he has been employed, as to-

(i)details of equipment, operation and maintenance thereof;

(ii)the method and cost of engineering construction;

(iii)the dealing with contractors and management of labour, and

(iv)ability to design and estimate, and

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