Section 152(152) in The Railway Protection Force Rules, 1987
152.1The appointing authority or any authority otherwise empowered by general ofspecial order, may -(a)institute disciplinary proceedings against any enrolled member ; or(b)direct a disciplinary authority to institute disciplinary proceedings against anyenrolled member of the Force on whom the disciplinary authority is competentto impose, under these rules, any of the punishments specified in rules 148 and149.
