Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 152(152)] [Section 152] [Entire Act]

Union of India - Subsection

Section 152(152)(b) in The Railway Protection Force Rules, 1987

(b)direct a disciplinary authority to institute disciplinary proceedings against anyenrolled member of the Force on whom the disciplinary authority is competentto impose, under these rules, any of the punishments specified in rules 148 and149.