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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

(2)The fees shall be paid by the candidate in the manner and within such time limit as may be prescribed by the Board or the Authority and fees once paid shall not be refunded or held over for the subsequent examination.