Section 6 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013
6. Application For appearing at the examination.
(1)The candidate who desires to appear at the examination shall be required to submit the application in the form prescribed by the Board or the Authority along with such fees as may be determined by the Government from time to time.(2)The fees shall be paid by the candidate in the manner and within such time limit as may be prescribed by the Board or the Authority and fees once paid shall not be refunded or held over for the subsequent examination.
