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[Section 27]
[Entire Act]
State of Rajasthan - Subsection
Section 27(1) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
| (i) | Chairman of the Commission or a member there of nominated byhim. | Chairman |
| (ii) | Secretary to the Government in the Administrative Department | Member |
| (iii) | Secretary to the Government in the Department of Personnel orhis representative not below the rank of Deputy Secretary toGovernment in the Department of Personnel. | Member |
| (iv) | Director, Rural Development & Panchayati Raj Department | Member Secretary |