Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (2)The licensee shall produce the license or its authenticated copy when called upon to do so by any of the officers specified in rule 70.
