Section 62 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016
62. Display of information in licensed premises and production of license on demand.
(1)In the licensed premises, the particulars of license, operating instructions and emergency telephone numbers of local fire service, police and supplier of compressed gas shall be conspicuously displayed.(2)The licensee shall produce the license or its authenticated copy when called upon to do so by any of the officers specified in rule 70.
