Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in The Lushai Hills District (Change of Name) Act, 1954 (b)in sub-paragraph (3), after the words "United Khasi Jaintia Hills District" the words "and the Mizo District" shall be inserted; and
