Union of India - Act
The Lushai Hills District (Change of Name) Act, 1954
UNION OF INDIA
India
India
The Lushai Hills District (Change of Name) Act, 1954
Act 18 of 1954
- Published in Gazette of India on 29 April 1954
- Not commenced
- [This is the version of this document from 29 April 1954.]
- [Note: The original publication document is not available and this content could not be verified.]
An Act to change the name of the Lushai Hills District.BE it enacted by Parliament as follows:-(1)This Act may be called the Lushai Hills District (Change of Name) Act, 1954. (2)It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint. (a)after sub-paragraph (2), the following sub-paragraph shall be inserted namely:- "(2A) The Mizo District shall comprise the area which at the commencement of this Constitution was known as the Lushai Hills District.";(b)in sub-paragraph (3), after the words "United Khasi Jaintia Hills District" the words "and the Mizo District" shall be inserted; and (c)in Part A of the table, for the words "The Lushai Hills District", the words "The Mizo District" shall be substituted.