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Union of India - Section

Section 3 in The Lushai Hills District (Change of Name) Act, 1954

3. Amendment of the Sixth Schedule to the Constitution.-

In the Sixth Schedule to the Constitution , in paragraph 20,-
(a)after sub-paragraph (2), the following sub-paragraph shall be inserted namely:-
"(2A) The Mizo District shall comprise the area which at the commencement of this Constitution was known as the Lushai Hills District.";
(b)in sub-paragraph (3), after the words "United Khasi Jaintia Hills District" the words "and the Mizo District" shall be inserted; and
(c)in Part A of the table, for the words "The Lushai Hills District", the words "The Mizo District" shall be substituted.