Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(1) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987 (1)The Orissa Panchayat Samiti and Zilla Parishad (Administration of Affairs) of Panchayat Samiti Rules, 1962 is hereby repealed.
