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State of Odisha - Section

Section 15 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

15. Repeal and savings.

(1)The Orissa Panchayat Samiti and Zilla Parishad (Administration of Affairs) of Panchayat Samiti Rules, 1962 is hereby repealed.
(2)Notwithstanding such repeal, anything done on any action taken under the rules, so repealed shall be deemed to have been done or taken under the provisions of these rules.Appendix-A[Rules 5 (1) and (2)]Report of the Chairman............Panchayat Samiti on the work of the Block Development Officer for the period............to.......