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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(1)A candidate who desires to appear at the preliminary examination shall submit an application in such form, with such fees and in such manner as may be prescribed by the Board.