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[Cites 0, Cited by 0] [Section 168(3)] [Section 168] [Entire Act]

State of Haryana - Subsection

Section 168(3)(c) in The Haryana Motor Vehicles Rules, 1993

(c)there is attached to the rear of such pole or other thing in such a way as to be clearly visible from the rear at all times white circular disc of not less than 375 millimetres in diameter and, at night a lamp in addition to the specified lamps on the vehicle so arranged as to show a red light to the rear.