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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in Staff Nurse Class III, Competitive Examination Rules, 2013

(1)A candidate who desire to appear at the examination shall submit an application in such form,, within such time limit as may be prescribed by the examination authority along with such fees in such manner as may be determined by the Government, from time to time.