Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15A(1)] [Section 15A] [Entire Act]

Bengal Presidency - Subsection

Section 15A(1)(c) in The Calcutta Suburban Police Act, 1866

(c)define the limits and extent of such division and sections.