Section 25(2)(e) in The Calcutta University Act, 1979.

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(e) in The Calcutta University Act, 1979.

(e)one shall be a Principal imparting instruction in Undergraduate Studies in Engineering and Technology, elected form amongst the Principals of such colleges in the manner provided in the Statutes;

(vi)[ three members, one each from the Faculty Councils for Postgraduate Studies in-] [Sub-Clauses (v) and (vi) substituted by W.B. Act 44 of 1980.]

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State of West Bengal - Subsection

Section 25(2)(e) in The Calcutta University Act, 1979.