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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(1)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)a building designed or used for human habitation other than in separate apartments shall be provided with one bathroom or shower room to every closet.