Section 50(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
(1)Every building designed or used for human habitation shall be provided with bathrooms as follows:-(i)a building or part thereof designed or used for occupation by separate families on containing separate apartment shall have one bathroom for each family or apartment;(ii)a building designed or used for human habitation other than in separate apartments shall be provided with one bathroom or shower room to every closet.
