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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(2)The courses and fee payable by the candidates selected for admission to the postgraduate and undergraduate courses of study at the Institute shall be as in the Schedule II.