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Union of India - Section

Section 28 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

28. Admission to courses of studies.

(1)The Institute shall admit students to courses conducted by it. It shall provide in each course of study reservation to persons belonging to the Scheduled Castes, the Scheduled Tribes, Other Backward Classes or other categories of persons in accordance with the general orders issued by the Central Government from time to time.
(2)The courses and fee payable by the candidates selected for admission to the postgraduate and undergraduate courses of study at the Institute shall be as in the Schedule II.