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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1) in Rajasthan High Court Staff Service Rules, 2002

(1)[junior Judicial Assistant] [Substituted vide Notification No. Estt./HC/2004/156 dated 24 July, 2004.]/ Enquiry Clerk / Record Weeder. - Recruitment to the post of Junior Judicial Assistant /Enquiry Clerk/Record weeder shall be made by direct recruitment after holding a competitive examination:Provided that 15% of the total number of vacancies of the Junior Judicial Assistant /Enquiry Clerk/Record Weeder in the Court shall be reserved for being filled in by promotion from amongst the class IV Employees who have put in .[five] [Substituted Word 'five' by Notification No. Estt./HC/ 2004/156 dated 24 July, 2004 Published in Rajasthan Gazette Pt I(b) dated 29 July, 2004] years service in the establishment of the Court and possess the academic qualification of Senior Higher Secondary Examination (10+2) or its equivalent examination of the Rajasthan Secondary Education Board or equivalent examination from any University or Board, recognised by the Government, for the purpose:[Provided further that 15% of the total number of vacancies of the Junior Judicial Assistant may be filled in at the discretion of the Chief Justice by absorption on request from amongst the technical staff on the establishment of the High Court provided that the candidate is Senior Higher Secondary Examination (10+2) or its equivalent examination of the Rajasthan Secondary Education Board or equivalent examination from any University or Board recognised by the Government for the purpose.] [Substituted the words in the third para of Rule (1) part I -A vide Notification No. Estt./HC/ 2004/156 dated 24.7.2004 Published in Rajasthan Gazette Part i(b) 29.7.2004.]
(I)Educational Qualifications. - Candidate must be a graduate of any University established by law in India or equivalent examination from any University recognised by the Government for the purpose and must have passed:-
"O"or Higher Level Certificate Course conducted by DOEACC under control of the Department of Electronics, Government of India;orComputer Operator & Programming Assistant (COPA)/ Data Preparation & Computer Software (DPCS) certificate organized under National/State council of Vocational Training Scheme;orDiploma in Computer Science/ Computer Application from a university established by Law in India or from an institution recognized by the Government;orDiploma in Computer Science & Engineering from a Polytechnic Institution recognized by the Government ;orRajasthan State Certificate Course in Information Technology(RSCIT) conducted by Vardhaman Mahaveer Open University, Kota under control of Rajasthan Knowledge Corporation Limited ;orSenior Secondary School examination with Computer Science as an optional subject;or[Any equivalent or higher qualification.] [Inserted vide Notification No. Estt./HC/2014/94 dated 10.3.2014.]
(ii)Examination. - A competitive examination shall be held to test the ability of the candidates in the following subjects:-
(a) Section A : Written Test:
(i) English 100 marks.
(ii) Hindi 100 marks.
(iii) General Knowledge 100 marks.
(b)Duration: Two hours for each paper.
(c)Section B : TYPE- Writing Test on Computer
There will be speed test on computer.Speed : Minimum speed should be 8000 depressions per hour on computer. Data will have to be fed in English Language or in dual language, i.e. English and Hindi.[The test will be of 100 marks which will consist of speed test and efficiency test carrying 50 marks each (total 100 marks)] [Inserted vide Notification No. Estt./HC/2014/94 dated 10.3.2014.]
(d)DURATION: Ten minutes.