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State of Rajasthan - Section

Section 31 in Rajasthan High Court Staff Service Rules, 2002

31. Repeal and Saving.

- The Rajasthan High Court (conditions of Service of Staff) Rules, 1953 and all orders in relation to matters covered by these Rules and in force immediately before commencement of these Rules are hereby repealed:Provided that any action taken under the Rules and orders so superseded shall be deemed to have been taken under the provisions of these Rules.
Schedule-1
Rule -3 of Rajasthan High Court Staff ServiceRules, 2002
Strength of Staff as on 29.01.2014
 
S.No. Name of Post Number of Post Scale of Pay Special Pay/Allowance
  Permanent Temporary Total Pay Band Running Pay Band Grade Pay No. Grade Pay
GAZETTED POSTS
1 REGISTRAR GENERAL, D.J. CADRE 1 - 1 The same pay as is admissible to the District and SessionsJudges in the Cadre of Supertime or selection scale as the casemay be Special Pay is admissible at the rate prescribed by the StateGovernment from time to time
2 Registrar (Examination), D.J. Cadre - 1 1    
3 Registrar [(Vig.J.D.J. Cadre 1 1 2 a a
4 Registrar (Admn)d J. Cadre 2 - 2 a a
5 Registrar [Rules) D.J. Cadre - 1 1 a a
6 Registrar [Writ D J. Cadre 1 - 1 a
7 Registrar-Cum- Principle Secretary To The Honble ChiefJustice. D.J. Cadre 1   1 a «
8 Registrar (Classification) D.J. Cadre 2 2 4    
9 Registrar H.Q. At Delhi. D.J. Cadre   1 1    
10 Registrar (Judl.) D J. Cadre 2   i    
11 Registrar-Cum- Centre Project Co-Crdinator   1 1    
12 Deputy Registrar (Examination) Dj. Cadre   2 2    
13 Deputy Registrar (Judl.) Senior Civil Judge Cadre 4 - 4 The same pay as is admissible to the Senior CivilJudge in theRJS Cadre  
14 Controller Of Publication (Non RJS) 1   1 PB-4 37400-67000 22 8700 Special Pay is admissible at the rate prescribed by the StateGovernment from time to time
15 Deputy Registrar [Admit (Non RJS) 8 2 10 PB-3 15600-39100 20 7600 -
16 Deputy Registrar [Records (Non RJS)] 1 1 2 PS-3 15600-39100 20 7600 -
17 Deputy Registrar [Protocol] (Non RJS)] 2 2 4 PB-3 15600-39100 20 7600 -
18 Chief Accounts Officer 1 1 PB-3 15600-39100 20 7600
19 Private Secretary-Cum-Judgement Writers 29 17 46 PB-3 15600-39100 17 6600 -
20 Assistant Registrar (Admn/JUDL/Protocol)/Court Officer/exam. 14 7 21 PB-3 15600-39100 17 6600 -
21 Senior Librarian 2 - 2 PB-3 15600-39100 17 6600 -
22 Accounts Officer 1 - 1 PB-3 15600-39100 15 5400 -
23 Administrative Officer Judicial 27 18 45 PB-2 9300-34800 14 4800 -
24 Chief Accountant-Cum-Administrative Officer Judicial 1 - 1 PB-2 9300-34800 14 4800 -
25 Assistant Accounts Officer 6 3 9 PB-2 9300-34800 14 4800 -
26 Court Master 28 17 45 PB-2 9330-34800 14 4800 -
[26A [Inserted by Rajasthan Notification No. 3, S.R.O./2016, dated 30.8.2016 (w.e.f. 5.12.2002).] Stamp Reporter/Court Fee Examiner 22 12 34 PB-2 9330-34800 14 4800 -]
27 Senior Personal Ass1stant-Cum Judgement Writer 19 1 20 PB-2 9300-34800 14 4800 -
Non Gazetted Posts
1 Guest House Manager Grade-I 3   3 PB-2 9300-34800 14 4800 -
2 Proof Reader 2 2 4 PB-2 9300-34800 14 4800 -
3 Translator 16 4 20 PB-2 9300-34800 12 4200 -
4 Personal Assistant-Cum Judgement Writer 16 5 21 PB-2 9300-34800 12 4200 -
5 Accountant 5 1 6 PB-2 9300-34800 12 4200 -
6 Senior Judicial Assistant 92 6 98 PB-2 9300-34800 12 4200 -
7 Librarian - 2 2 PB-2 9300-34800 12 4200 -
[8 [Deleted by Rajasthan Notification No. 3, S.R.O./2016, dated 30.8.2016 (w.e.f. 5.12.2002).]                 ]
9 Junior Personal Assistant 86 20 106 PB-2 9300-34800 11 3600 -
10 Junior Accountant 16 1 17 PB-2 9300- 34800 11 3600 -
11 Caretaker 5 1 6 PB-2 9300- 34800 11 3600 -
12 Assistant Librarian 2 2 4 PB-2 9300- 34800 11 3800 -
13 Cataloguer-Cum-Classifier 2 2 4 PB-1 5200-20200 10 2800 -
14 Judicial Assistant 239 62 301 PB-1 5200- 20200 10 2800 -
15 Junior Judicial Assistants/ Inquiry Clerk/record Weeder/HouseKeeper 443 188 631 PB1 5200-20200 9 2400 -
Technical Posts
1 System Officer - 1 1 PB-3 15600- 59100 17 6600 -
2 Computer Programmer - 4 4 PB-2 9300- 34800 14 4800 -
3 Computer Informer 2 2 4 PB-2 9300- 34800 11 3600 -
4 Informatics Assistant 10 13 23 PB-1 5200- 20200 10 2800 -
5 Reference Assistant 4 - 4 PB-1 5200- 20200 9 2400 -
8 Library Restorer 15 30 45 PB-1 5200- 20200 9 2400 -
7 EPABX Operator 2 2 4 PB-1 5200- 20200 9 2400 -
8 Motor Mechanic-Cum-Driver - 4 4 PB-1 5200- 20200 9 2400 -
9 Generator Operator 1 1 2 PB-1 5200- 20200 9 2400 -
10 Driver 46 26 72 PB-1 5200- 20200 9 2400 -
11 Book Binder 4 - 4 PB-1 5200- 20200 9 2400 -
12 Pump Driver 1 1 2 PB-1 5200- 20200 9 2400 -
13 Carpenter 4 - 4 PB-1 5200- 20200 9 2400 -
14 Liftman 5 1 8 PB-1 5200- 20200 9 2400 -
15 Electrician 6 2 8 PB-1 5200- 20200 9 2400 -
18 Machineman 4 - 4 PB-1 5200- 20200 3 1750 -
Class-IV Posts
1 Cook 4 2 5 PB-1 5200-20200 3 1750 -
2 Waiter 6 2 8 PB-1 5200-20200 2 1700 -
3 Jamadar 34 17 51 PB-1 5200-20200 2 1700 -
4 Library Boy 10 - 10 PB-1 5200-20200 2 1700 -
5 Daftary 6 - 6 PB-1 5200-20200 2 1700 -
6 Basta Bardar 8 - 8 PB-1 5200-20200 2 1700 -
7 Orderlies &Amp; Peons 246 95 341 PB-1 5200-20200 2 1700 -
8 Cycle Sawar 6 - 6 PB-1 5200-20200 2 1700 -
3 Water Man 3 - 3 PB-1 5200-20200 2 1700 -
10 Gardner 4 2 6 PB-1 5200-20200 2 1700 -
11 Chowkidar 1 10 11 PB-1 5200-20200 2 1700 -
12 Sweeper 14 - 14 PB-1 5200-20200 2 1700 -
 
Part Time Staff/Contractual Basis Posts
[1 [Substituted by Notification No. 01/SRO/2012, dated 9.8.2012.] Editor 2 - 2 - Rs. 5,000/- Per Month - * •]
2 Assistant Editor 1 - 1 - Rs. 3,000/- Per Month -   -
3 Law Clerk-Cum-Research Assistant (Fixed Honorarium BasedPost 32   32 - 15000/-Fixed Monthly - - -
4 Court manager     4   50.000 Fixed Monthly -    
[Schedule - II 18] [Added Schedule II vide 2/S.R.O./2004 dated 24th July, 2004 published in Rajasthan Gazette Part 1 (B) dated 29th July, 2004.](See Rule 21)Posts in the high court which have been equated with corresponding posts in the government secretariat for the purpose of pay scales
S.No. Post in High Court Rajasthan Government Secretariat Post
1 A. Assistant Registrar Assistant Secretary
  B. Court Officer  
2 Private Secretary – Cum-Judgement Writer Private Secretary to Commissioner & Secretary toGovernment/Secretary to Government.
3 Senior Librarian Senior Librarian
4 Librarian Librarian
5678 Administrative Officer JudicialChief Accountant-Cum-Administrative Officer JudicialGuest House Manager Gr.IAssistant Accounts Officer Section Officer
9 Senior Personal Assistant cum Judgement Writer Senior Personal Assistant
10 Personal Assistant-Cum- Judgement Writer Personal Assistant
11 Accountant Accountant
12 Junior Accountant Junior Accountant
13141516 Court MasterStamp ReporterCourt Fee ExaminerSenior Judicial Assistant Office AssistantVidhi Rachnakar
17 Translator
18 Junior Personal Assistant Stenographer
19 Care Taker Care Taker
20 Assistant Librarian Assistant Librarian
21 Cataloguer cum Classifier --
22 Judicial Assistant Upper Division Clerk
23 Junior Judicial Assistant/Enquiry Clerk/House keeper/RecordWeeders Lower Division Clerk/Enquiry Clerk/House keeper/RecordWeeders
  Technical Posts Technical Posts
1 Computer Informer -
2 Data Entry Operator -
3 Reference Assistants Reference Assistants
4 Library Restorers -
5 E.P.A.B.X. Operators E.P.A.B.X. Operators
6 Telex Operator Telex Operator
7 Motor Mechanic Cum Driver Motor Mechanic Cum Driver
8 Generator Operator Generator Operator
9 Driver Driver
10 Book Binder Book Binder
11 Pump Driver Pump Driver
12 Carpenter Carpenter
13 Liftman Liftman
14 Electrician Electrician
15 Machineman Machineman
  Class IV  
1 Cook Cook
2 Waiter Waiter
3 Jamadar/Basta Bardar Daftari/ Library Boy and other similarposts Jamadar/Daftaries etc.
4 Peons/Orderlies/Cycle Sawar 19 etc. and other Class IVposts Peons/Orderlies/Cycle Sawar etc. & others class IVposts
  Part Time Staff  
1 Editor -
2 Assistant Editor -
High Court of Judicature For Rajasthan At JodhpurOrderJodhpur, December 5, 2002[Estt/ H.C./2001/378.-In pursuance of Rules 4, 5, 7 & 22 of the Rajasthan High Court Staff Service Rules, 2002 and in supersession of all previous Orders issued from time to time in this behalf, Hon'ble the Chief Justice has been pleased to specify the following methods of recruitment and qualifications for appointment to the various posts specified in the second column of Schedule-I] [For the existing word 'Schedule' wherever appears in the existing Rules be 24.7.2004 Published in Rajasthan Gazette Part 1(B) dated 29.7.2004.] appended to the said rules.Part -I A. Ministerial Staff.
(1)[junior Judicial Assistant] [Substituted vide Notification No. Estt./HC/2004/156 dated 24 July, 2004.]/ Enquiry Clerk / Record Weeder. - Recruitment to the post of Junior Judicial Assistant /Enquiry Clerk/Record weeder shall be made by direct recruitment after holding a competitive examination:Provided that 15% of the total number of vacancies of the Junior Judicial Assistant /Enquiry Clerk/Record Weeder in the Court shall be reserved for being filled in by promotion from amongst the class IV Employees who have put in .[five] [Substituted Word 'five' by Notification No. Estt./HC/ 2004/156 dated 24 July, 2004 Published in Rajasthan Gazette Pt I(b) dated 29 July, 2004] years service in the establishment of the Court and possess the academic qualification of Senior Higher Secondary Examination (10+2) or its equivalent examination of the Rajasthan Secondary Education Board or equivalent examination from any University or Board, recognised by the Government, for the purpose:[Provided further that 15% of the total number of vacancies of the Junior Judicial Assistant may be filled in at the discretion of the Chief Justice by absorption on request from amongst the technical staff on the establishment of the High Court provided that the candidate is Senior Higher Secondary Examination (10+2) or its equivalent examination of the Rajasthan Secondary Education Board or equivalent examination from any University or Board recognised by the Government for the purpose.] [Substituted the words in the third para of Rule (1) part I -A vide Notification No. Estt./HC/ 2004/156 dated 24.7.2004 Published in Rajasthan Gazette Part i(b) 29.7.2004.]
(I)Educational Qualifications. - Candidate must be a graduate of any University established by law in India or equivalent examination from any University recognised by the Government for the purpose and must have passed:-
"O"or Higher Level Certificate Course conducted by DOEACC under control of the Department of Electronics, Government of India;orComputer Operator & Programming Assistant (COPA)/ Data Preparation & Computer Software (DPCS) certificate organized under National/State council of Vocational Training Scheme;orDiploma in Computer Science/ Computer Application from a university established by Law in India or from an institution recognized by the Government;orDiploma in Computer Science & Engineering from a Polytechnic Institution recognized by the Government ;orRajasthan State Certificate Course in Information Technology(RSCIT) conducted by Vardhaman Mahaveer Open University, Kota under control of Rajasthan Knowledge Corporation Limited ;orSenior Secondary School examination with Computer Science as an optional subject;or[Any equivalent or higher qualification.] [Inserted vide Notification No. Estt./HC/2014/94 dated 10.3.2014.]
(ii)Examination. - A competitive examination shall be held to test the ability of the candidates in the following subjects:-
(a) Section A : Written Test:
(i) English 100 marks.
(ii) Hindi 100 marks.
(iii) General Knowledge 100 marks.
(b)Duration: Two hours for each paper.
(c)Section B : TYPE- Writing Test on Computer
There will be speed test on computer.Speed : Minimum speed should be 8000 depressions per hour on computer. Data will have to be fed in English Language or in dual language, i.e. English and Hindi.[The test will be of 100 marks which will consist of speed test and efficiency test carrying 50 marks each (total 100 marks)] [Inserted vide Notification No. Estt./HC/2014/94 dated 10.3.2014.]
(d)DURATION: Ten minutes.