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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1)(I) in Rajasthan High Court Staff Service Rules, 2002

(I)Educational Qualifications. - Candidate must be a graduate of any University established by law in India or equivalent examination from any University recognised by the Government for the purpose and must have passed:-