Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act] State of Jharkhand - Subsection Section 4(4)(d) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015 (d)For Railway Traction, two phase HT supply with 25 kV between phases and EHT supply with 132 kV supply between phases may be given.