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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(1)Subject to suitability as may be decided by the Board and by the Appointing Authority as set forth in Rule 12 and also subject to possessing such qualification as may be prescribed by the Government from time to time, a member shall be eligible for promotion to the corresponding higher cadre in the manner hereinafter provided:-
(i)From Subordinate Engineer Grade I (Mechanical) to Foreman.
(ii)From Overseer Grade II Draftsman Grate II to Subordinate Engineer Grade I in the respective branches.
(iii)From Trained Section Assistant/Overseer Grade III to Overseer Grade II (Civil) after completion of 18 years of service of which at least 10 years of service as trained Section Assistant.
(iv)From Divisional Mechanics to Overseer Grade II (Mechanical).
(v)From Draftsman Grade III to Draftsman Grade II in the respective branches.
(vi)From untrained Section Assistant to Overseer Grade III after completion of 18 years of service.