Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1)(iii) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(iii)From Trained Section Assistant/Overseer Grade III to Overseer Grade II (Civil) after completion of 18 years of service of which at least 10 years of service as trained Section Assistant.