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Union of India - Section

Section 62 in The Bangalore Metro Railway (General) Rules, 2011

62. Implementation.

(1)The Traffic Controller, shall after consultation with the Chief Controller, decide to implement the single line working.
(2)The Traffic Controller, shall before the train passes in the reverse direction, inform to the Station Controller at each of the stations in the single line section.
(3)The Station Controllers shall also closely monitor crowding on the platform in use and prepare to close entrances to the station if overcrowding becomes dangerous.
(4)The Station Controllers at these stations shall inform passengers by visual and audible announcements and take any other measures necessary to direct passengers on the correct platform.
(5)The Traffic Controller shall inform the Train Operators of all trains of the location and direction of the single line working.
(6)Trains shall work under normal signaling including Automatic Train Operation, but on lines equipped with Automatic Train Operation, Automatic Train Operation control shall be available in the normal direction of travel only, in the reverse direction, the train shall be driven under Manual Cab Signal mode.
(7)When normal working is to be restored, the Traffic Controller shall inform the Station Controller of each station at the single line section of the last train to pass the section in the reverse direction after which normal station operation shall be restored.