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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(6) in The Bangalore Metro Railway (General) Rules, 2011

(6)Trains shall work under normal signaling including Automatic Train Operation, but on lines equipped with Automatic Train Operation, Automatic Train Operation control shall be available in the normal direction of travel only, in the reverse direction, the train shall be driven under Manual Cab Signal mode.