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State of Mizoram - Section

Section 6 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

6. Constitution of District Councils.

(1)There shall be an Autonomous District Council for each Autonomous District specified in Part III of the table appended to paragraph 20 of the Schedule, namely, the Pawi Autonomous District, the Lakher Autonomous District and the Chakma Autonomous District.
(2)Each District Council shall be a body corporate (by the name of theDistrict Council), shall have perpetual succession and a common seal and shall by the said name sue and be sued.