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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)By Indian Diplomats.-The provisions of sub-regulation (2) of Regulation 62 shall, as far as may be, apply to the flags to be displayed by Indian diplomats.