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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)The flags authorised by the Government to be displayed afloat are :
(a)By Governors [***] [Omitted by S.R.O. 17-E, dated 5th July, 1967] - The distinguishing flag of the State.
(b)By Indian Diplomats.-The provisions of sub-regulation (2) of Regulation 62 shall, as far as may be, apply to the flags to be displayed by Indian diplomats.
(c)By the Chief of the Army Staff, General Officers Commanding-in-Chief and General Officers Commanding-The Army Flag (Rectangular-Scarlet with cross swords and ASOKA LIONS in centre in yellow).
(d)By the Chief of the Air Staff, and the Air Officers Commanding-The Air Force Ensign.