Section 60 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
60. Particulars of Flags.
(1)The flags authorised by the Government to be displayed afloat are :(a)By Governors [***] [Omitted by S.R.O. 17-E, dated 5th July, 1967] - The distinguishing flag of the State.(b)By Indian Diplomats.-The provisions of sub-regulation (2) of Regulation 62 shall, as far as may be, apply to the flags to be displayed by Indian diplomats.(c)By the Chief of the Army Staff, General Officers Commanding-in-Chief and General Officers Commanding-The Army Flag (Rectangular-Scarlet with cross swords and ASOKA LIONS in centre in yellow).(d)By the Chief of the Air Staff, and the Air Officers Commanding-The Air Force Ensign.(2)No other distinguishing flag or flags shall be worn afloat by any of these functionaries.
