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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(4)Every enlisted Homoeopath desirous of appearing or re-appearing at and eligible for being admitted to the examination shall submit an application therefor, on such form as may be prescribed by the Board, alongwith an examination fee of Rs. 75/- which shall not be refundable under any circumstances whatsoever, to the Registrar upto the 7th day of the month of September of the year of the examination. Forms of application for the examination shall be supplied by the Registrar on payment of Rs. 2/- per form.