Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(2) in Kerala Electricity Supply Code, 2005 (2)On request by the consumer, the Licensee shall provide a copy of its tariff applicable to the consumer at cost and clarifications sought by the consumer shall be provided to his satisfaction.
