Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Assam - Subsection Section 87(7) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (7)IS 875 ( Part 5):1987Design loads ( other than earthquake ) for buildings and structures Part 5 special loads and load combination;
