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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(4)(b) in The Calcutta University Act, 1979.

(b)three Teachers, one from each of technological institutes, namely, Leather, Ceramic and Textile, to be elected by the respective Teachers of the institutes in the manner provided in the Statutes;
(iii)the Principal, Bengal Engineering College, Shibpur, Howrah;
(iv)the Principal, College of Textile Technology, Serampore;
(v)the Principal, College of Ceramic Technology, Calcutta;
(vi)the Principal, College of Leather Technology, Calcutta;
(vii)the Dean of the Faculty Council for Post-Graduate Studies in Engineering and Technology;
(viii)three members of the Faculty Council for Post-Graduate Studies in Engineering and Technology of whom one shall be from each of the streams of Radio Physics, Applied Physics and Applied Chemistry, to be elected in the manner provided in the Statutes.