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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(e) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(e)"Licensee" shall mean the Distribution Licensee and wherever the context so requires shall include the Trading Licensee;