Section 2(1) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004
(1)In these Regulations, unless the context otherwise requires :(a)"Act" means the Electricity Act, 2003;(b)"Commission" means the Orissa Electricity Regulatory Commission;(c)"Extra High tension/Extra High Voltage" means the voltage exceeding 33000 volts under normal conditions;(d)"High Tension/High Voltage" means the voltage exceeding 440 volts but, not exceeding 33000 volts under the normal conditions;(e)"Licensee" shall mean the Distribution Licensee and wherever the context so requires shall include the Trading Licensee;(f)"Low/Medium Voltage" means the voltage that does not exceed 230/440 Volts under normal conditions.
