Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Jharkhand - Subsection Section 15(d) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017 (d)Hold regular meetings with parents/guardians and apprise them about the progress made in learning of the child and any other relevant information about the child.
