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State of Jharkhand - Section

Section 15 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

15. Duties of Teachers & Caregiver.

(a)Maintain regularity and punctuality in attending the play school;
(b)Conduct the play-based pre-school curriculum with a structured and planned school readiness component as per 3.2 (iii) of the National ECCE Policy, 2013.
(c)Assess the learning outcome of the children on regular interval as per point 17(b)(viii).
(d)Hold regular meetings with parents/guardians and apprise them about the progress made in learning of the child and any other relevant information about the child.