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Union of India - Section

Section 31 in The Port Of New Mangalore Rules, 1976

31. Prevention of materials falling into port, disposal of ashes etc.

(1)Masters or owners of vessels or stevedores loading or unloading, ashes, ballast, bricks cinders, coal dusting rubbish, singles, stones, tiles or any other looser matter shall use for such loading or unloading, a canvas cloth or wooden chute, to the satisfaction of the Conservator.
(2)Ashes, cinders, dust and rubbish shall be landed on the quay in such places as may be directed by the Traffic Manager and the Master, owner or the stevedores, as the case may be, remove them from such place.