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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

(2)Transition Stage. - Time period spreading upto 2 years after preliminary stage during which improvements are expected to be made to the system with injection of investment capital. Standards marked at level 2 shall be achieved during Transition Stage.