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State of Rajasthan - Section

Section 4 in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004

4. Implementation.

- The performance standards established herein shall be implemented in three stages:-
(1)Preliminary Stage. - The time period of one year immediately following approval of these standards shall be considered as Preliminary Stage. During preliminary stage Standards marked at level I shall be achieved. Existing conditions shall prevail in the preliminary stage with all efforts for moving forward to next stage. However all Entities shall endeavor to minimise the duration of the Preliminary Stage.
(2)Transition Stage. - Time period spreading upto 2 years after preliminary stage during which improvements are expected to be made to the system with injection of investment capital. Standards marked at level 2 shall be achieved during Transition Stage.
(3)Final Stage. - Period after expiry of Transition Stage when substantial improvements, have been carried out and the system is considered to be in a satisfactory condition with necessary capital improvement. Standards marked at level 3 shall be achieved during Final Stage.