Section 8(2)(iii) in Reserve Bank of India (Note Refund) Rules, 2009

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(iii) in Reserve Bank of India (Note Refund) Rules, 2009

(iii)If the area of the single largest undivided piece of the note is less than 40 percent, no value shall be payable, and the claim shall be rejected.

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 8(2)(iii) in Reserve Bank of India (Note Refund) Rules, 2009