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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964

(2)A member shall, on demand by the Conductor or any other officer of the State Roadways duly authorised in that behalf, produce the Pass for inspection.